Section 20 not to apply to minority schools | Delhi School Education Act, 1973 | Bare Acts | Law Library

Follow @SCJudgments

21. Section 20 not to apply to minority schools.-

Nothing contained in section 20 shall apply to any minority school.

Back

Index

Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement