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Delhi Rent Control Act, 1958 THE FIRST SCHEDULE The urban areas within the limits of the Municipal Corporation of Delhi to which the Act extends The areas which, immediately before the 7th April, 1958, were included in- 1. the Municipality of New Delhi excluding the are specified in the First Schedule to the Delhi Municipal Corporation Act, 1957 (66 of 1957); 2. the Municipal Committee, Delhi; 3. the Notified Area Committee, Civil Station, Delhi; 4. the Municipal Committee, Delhi - Shahdara , 5. the Notified Area Committee, Red Fort; 6. the Municipal Committee, West Delhi; 7. the South Delhi Municipal Committee; 8. the Notified Area Committee, Mehrauli .    |
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