Delhi Rent Control Act, 1958
54. Saving of operation of certain enactments.
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Nothing in this Act shall affect the
provisions of the Administration of Evacuee Property Act, 1950 (31 of 1950), or
the Slum Areas (Improvement and Clearance ) Act, 1956 (96 of 1956), or the
Delhi Tenants (Temporary Protection ) Act, 1956 (97 of 1956).