Follow @SCJudgments
Login :
Advocate
|
Client
Schedule II
[See Section 149]
Year
No.
Short title
1861
V
The Police Act, 1861.
1872
IV
Section 40 of the Punjab Laws Act, 1872, as in force in Delhi.
1951
XXII
The provisions of the Bombay Police Act, 1951, as in force in Delhi.
Back
Index
Next
Client Area
|
Advocate Area
|
Blogs
|
About Us
|
User Agreement
|
Privacy Policy
|
Advertise
|
Media Coverage
|
Contact Us
|
Site Map
Powered by Neosys Inc
Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement