Schedule I

[See Section 146(1)]

Part I

Central Acts

1. The Press and Registration of Books Act, 1867.

2. The Indian Explosives Act, 1884.

3. The Indian Lunacy Act, 1912.

4. The Poisons Act, 1919.

5. The Police (Incitement to Disaffection) Act, 1922.

6. The Cinematograph Act, 1952.

7. The Suppression of Immoral Traffic in Women and Girls Act, 1956.

8. The Arms Act, 1959.

9. The Prevention of Cruelty to Animals Act, 1960.

Back

Index

Next