The Third Schedule
(See Section 136)
Rates of Taxes Leviable on Vehicles and Animals
| Maximum amount of tax per annum |
|
for vehicles with - without pneumatic tyres. |
|
Rs. |
| 1. Each fourwheeled vehicle drawn by camels, horses, ponies, mules, donkeys bullocks or buffaloes. |
| (a) Labour carts |
12 |
24 |
| (b) Other vehicles in this class |
32 |
48 |
| 2. Each two wheeled vehicle drawn by camels, horses, ponies, mules donkeys, bullocks or buffaloes. |
| (a) Labour carts |
8 |
16 |
| (b) Other vehicles in this class |
16 |
24 |
| 3. Each vehicle drawn or impelled otherwise than by camels, horses, ponies, mules, donkeys, buffaloes or machinery. |
8 |
12 |
| Maximum amount of tax per annum |
| 4. Each cycle rickshaw |
6 |
| 5. Each bicycle |
3 |
| 6. Each camel |
10 |
| 7. Each horse, pony or mule of a height of 12 hand or upwards |
20 |
| 8. Each horse, pony or mule of a height of less than 12 hands |
10 |
| 9. Each bullock or buffalo kept for draught or pack purposes |
8 |
| 10. Each donkey/ass kept for draught or pack purposes or for riding |
6 |
| 11. Each pig |
4 |
| 12. Each dog |
5 |
| 13. Each she-buffalo kept for milking |
50 |
| 14. Each cow kept for milking |
30 |
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