AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
  
  
    

59. [Appointment, etc. of the General Managers.]

Omitted by the Delhi Municipal, Corporation(Amendment) Act, 1993 (67 of 1993), s. 44 (w.e.f. 1-10-1993).









  

Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
Powered by Neosys Inc
Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement