484. Power of Central Government 1[or the Government] to require production ofdocuments.

The Central Government 1[or the Government] may at any time require the Commissioner

(a) to produce any record, correspondence, plan or other document in his possession or under his control;

(b) to furnish any return, plan, estimate, statement, account or statistics relating to the proceedings, duties or works of the Corporation or any of the municipal authorities;

(c) to furnish or obtain and furnish any report.

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