1[44. Enumeration of municipal authorities.

For the efficient performance of its functions, there shall be the following municipal authorities under the Corporation, namely:

(a) the Standing Committee;

(b) the Wards Committee; and

(c) the Commissioner.]

1. Subs. by Act 67 of 1993, s. 38, for section 44 (w.e.f 1-10-1993).

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