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The Delhi Municipal Corporation Act, 1957

1[The Fourteenth Schedule

[See Section 3A]

The Number, Names and areas of Various Zones

Sl. No.

Name

Area of the Zone* / Number and name of the municipal ward

(1)

(2)

(3)

1. City 1 Minto Road
2 Darya Ganj
66 Shardhanand Bazar
67 Dariba
68 Maliwara
69 Ballimaran
70 Farash Khana
71 Ajmeri Gate
72 Kucha Pati Ram
73 Lal Darwaza
74 Matia Mahal
75 Sui Walan
2. Central 3 Nizamuddin
4 Jang Pura
5 Sewa Nagar
6 Kotla Mubarakpur
7 Lajpat Nagar
8 Amar Colony
9 Okhla
11 Kalkaji
3. South 10 Kailash
12 Malviya Nagar
13 Hauz Khas
14 Munirka
15 Mohammad Pur
16 R.K. Puram
44 Mehrauli
45 Madangir
46 Tughlakabad
4. Karol Bagh 17 Rajender Nagar
18 Narayana
92 Motia Khan
93 Tibbia College
94 Rahgarpura
95 Dev Nagar
96 East Patel Nagar
97 West Patel Nagar
98 Sat Nagar
99 Anand Parvat
100 Baljit Nagar
5. Sadar Pahar Ganj 76 Paharganj
77 Dariba Pan
78 Ram Nagar
79 Qadam Sharif
80 Basti Julahan
81 Kasab Pura
82 Deputy Ganj
83 Teliwara
84 Arya Pura
86 Pratap Nagar
90 Sarai Rohilla
91 Manakpura
6. West Zone 19 Nangal Raya
20 Ashok Nagar
21 Tilak Nagar
22 Tagore Garden
23 Subhash Nagar
24 Rajouri Garden
25 Ramesh Nagar
26 Moti Nagar
39 Madi Pur
40 Vishnu Garden
7. Civil Lines 32 Wazirabad
59 Mori Gate
60 Civil Lines
61 Timar Pur
62 Kingsway Camp
63 Model Town
64 Vijay Nagar
65 Jawahar Nagar
85 Sohan Ganj
87 Shakti Nagar
8. Shahdara-South 47 Geeta Colony
48 Lakshmi Nagar
49 Gandhi Nagar
50 Dharampura
51 Krishna Nagar
52 Patparganj
53 Vishwas Nagar
54 Shahdara
9. Shahdara- North 55 Rohtas Nagar
56 Naveen Shahdara
57 Ghonda
58 Usmanpur
10. Rural Narela 33 Alipur
34 Narela
35 Bawana
36 Kanjhawala
11. Rural Najafgarh 37 Nangloi
38 Najafgarh
41 Isapur
42 Palam
43 Mahipalpur
12. Rohini 27 Shakur Basti
28 Badli
29 Rampura
30 Onkar Nagar
31 Wazir Pur
88 Shastri Nagar
89 Karam Pura

NOTE: *The area is indicated in terms of the extent of the municipal wards as they existed on the date of the commencement of the Delhi Municipal Corporation (Amendment) Act, 1993.

1. Ins. by Act 67 of 1993, s. 136 (w.e.f. 1-10-1993).









  

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