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The Delhi Municipal Corporation Act, 1957

The First Schedule

[See Section 2(32) and Section 514]

Boundaries of New Delhi

The area bounded by- the junction of the Pusa Road and Upper Ridge Road towards east along the new Link Road, the Panchkuian Road up to its junction with the Old Gurgaon Road; thence towards north - east along the Old Gurgaon Road and Chelmsford Road up to the New Delhi Railway Station; thence towards south and south - east along the railway line up to its junction with the Hardings Bridge; thence towards south along the Mathura Road up to its junction with Lodi Road; thence towards south along the Lodi Road up to its junction with the first road leading to Lodi Colony; thence towards south along the first road leading to Lodi Colony up to its junction with the Ring Railway; thence towards west along the railway line up to its junction with the Qutab Road; thence towards south along the Qutab Road up to its junction with Kaushak Nulla; thence towards east along the Kaushak Nulla up to its junction with the boundary of the New Delhi Municipality; thence towards south and thence towards west along the boundary of the New Delhi Municipality and along the south boundary of the Medical Enclave up to its junction with the Ring Road near Gwalior Potteries; thence towards north - west along the Ring Road up to its junction with Kitchner Road; thence towards north along the Upper Ridge Road up to the starting point.









  

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