The Delhi Municipal Corporation Act, 1957
73. First meeting of the Corporation after general election.-
The first meeting of the Corporation after a general election shall be held as early as possible after the publication of the results of the election 2*** under section 14 and shall be convened by the Administrator.
2. The words "of alderman" omitted by s. 53, ibid. (w.e.f. 1-10-1993).