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The Delhi Municipal Corporation Act, 1957

301. Power to make new public streets.-

The Commissioner may at any time with the previous sanction of the Corporation:-

(a) lay out and make new public streets;

(b) construct bridges and sub-ways;

(c) turn or divert any existing public street; and

(d) lay down and determine the position and direction of a street or streets in any part of Delhi notwithstanding that no proposal for the erection of any building in the vicinity has been received.









  

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