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The Delhi Municipal Corporation Act, 1957 Chapter XIII Electricity Supply 274. [Definitions.] Omitted by the Delhi Municipal Corporation (Amendment) Act, 1993 (67 of 1993), s. 96 (w.e.f. 1-10-1993). 275. [Functions in relation to electricity supply.] Omitted by s. 96, ibid. (w.e.f. 1-10-1993). 276. [Additional functions in relation to electricity supply.] Omitted by s. 96, ibid. (w.e.f. 1-10-1993). 277. [Corporation to have powers and obligations of licensee under Act 9 of 1910.] Omitted by s. 96, ibid. (w.e.f. 1-10-1993). 278. [Power to construct or acquire new undertakings, etc.] Omitted by the Delhi Municipal Corporation (Amendment) Act, 1993 (67 of 1993), s. 96 (w.e.f. 1-10-1993). 279. [Power of carrying out, renewing and repairing works.] Omitted by s. 96, ibid. (w.e.f. 1-10-1993). 280. [Restriction on building and other acts interfering with the works of Undertaking.] Omitted by s. 96, ibid. (w.e.f. 1-10-1993). 281. [Power of Corporation to make arrangements with licensees.] Omitted by s. 96, ibid. (w.e.f. 1-10-1993). 282. [Restriction on establishment of new generating stations or major additions to or replacement of plant in generating stations.] Omitted by s. 96, ibid. (w.e.f. 1-10-1993). 283. [Charges for supply of electricity.] Omitted by s. 96, ibid. (w.e.f. 1-10-1993). 284. [Bulk supply of electricity to the New Delhi Municipal Committee and Military Engineer Services, Delhi Cantonment.] Omitted by s. 96, ibid. (w.e.f. 1-10-1993). 285. [Payment of actual cost of supply of electricity.] Omitted by s. 96, ibid. (w.e.f. 1-10-1993). 286. [Dissolution of the Delhi State Electricity Board.] Omitted by s. 96, ibid. (w.e.f. 1-10-1993).    |
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