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The Delhi Municipal Corporation Act, 1957 Chapter XI Accounts and Audit Scrutiny and audit of accounts 3[204. Accounts to be kept.- There shall be kept in such manner and in such form as may be prescribed by regulations the General Account of all receipts and expenditures of the Corporation.] 3. Subs. by s. 92, ibid., for section 204 (w.e.f. 1-10-1993).    |
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