 |
|
|
|
|
|
|
|||||||||||
|
 |
 |
|
|
|||||||||||||
|
|
||||||||||||||||
 |
 |
|
|||||||||||||||
 |
|
||||||||||||||||
|
|||||||||||||||||
The Delhi Municipal Corporation Act, 1957 10. Right to vote.- (1) Every person whose name is, for the time being, entered in the electoral roll for a ward shall be entitled to vote at the election of a councillor from that ward.
6. Omitted by Act 42 of 1961, s. 4 (w.e.f. 12-9-1961).    |
|||||||||||||||||
|
|||||||||||||||||
|
|||||||||||||||||
 |
|
||||||||||||||||
 |
|
 |
|
||||||||||||||
Back