The Delhi Laws (Special Provisions) Act, 2006

[Act No. 22 of 2006]

[19th May, 2006.]

Contents
Title	Delhi Laws (Special Provisions) Act, 2006
Sections	Particulars
1.	Short title, extent and duration
2.	Definitions
3.	Enforcement to be kept in abeyance
4.	The provisions of this Act not to apply in certain cases
5.	Power of Central Government to give directions