The Delhi Lands (Restrictions on Transfer) Act, 1972

[Act No. 30 of 1972]

[14th June, 1972.]

Contents
Sections	Chaptericulars
Title	The Delhi Lands (Restrictions on Transfer) Act
1.	Short title, extent and commencement
2.	Definitions
3.	Prohibition on transfer of lands acquired by Central Government
4.	Regulation on transfer of lands in relation to which acquisition proceedings have been initiated
5.	Application for grant of permission for transfer under section 4
6.	Appeals against orders of competent authority
7.	Period of operation of orders of refusal to grant permission to transfer land
8.	Restrictions on registration of transfers of land
9.	Penalty
10.	Offences by companies
11.	Power to make rules