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The Delhi Land Reforms (Amendment) Act, 1966

[Act No. 1 of 1966]

[18th March, 1966.]
Contents  
Title The Delhi Land Reforms (Amendment) Act, 1966
Sections Particulars
1 Short title.
2 [Repealed.]
3 [Repealed.]
4 Validation of action taken under sections 11 and 13
5 Repeal and saving


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