16.[Compensation for compulsory acquisition of land.]
Omitted by the Delhi Development(Amendment) Act, 1960 (56 of 1963), s. 10 (w.e.f. 30-12-1963).
1. Subs. by Act 56 of 1963, s. 9, for section 15 (w.e.f. 30-12-1963).