The First Schedule

[See Section 1(2)]

Areas to which The Act Extends

A. The State of Delhi-

1. The Municipality of Delhi;

2. The Municipality of New Delhi;

3. The Cantonment of Delhi;

4. The Notified Area of the Civil Station, Delhi;

5. The Municipality of Shahdara;

6. The Notified Area, Red Fort;

7. The West Notified Area, Delhi.

B. The State of Ajmer-

1. The Municipality of Ajmer and all land within one mile of the limits of that Municipality;

2. The Municipality of Beawar and all land within one mile of the limits of that Municipality;

3. The Cantonment of Nasirabad and all land within one mile of the limits of that Cantonment.

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