Acts |
Provisions of the Acts specified in column (1) |
(1) |
(2) |
1. The Bengal Irrigation Act, 1876 (Ben. Act 3 of 1876). |
Part III (Power of the maintenance of canals). |
| Section 41 of Part IV (Power of Canal Officer to issue notice to person causing obstruction). |
| Section 42 of Part IV (Power of Canal Officer to cause obstructions to be removed) . |
2. The Bengal Embankment Act, 1882 (Ben. Act 2 of 1882). |
Part II (Powers of Collector and procedure thereon). |
| Part III (Powers of Collector in cases of imminent danger to life or property). |
3.The Indian Forest Act, 1927 (16 of 1927) |
Section 36 (Power to assume management of forests). |