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The Dakshina Bharat Hindi Prachar Sabha Act, 1964
[Act No. 14 of 1964]
[12th May, 1964.]
Contents
Sections
Chaptericulars
Title
The Dakshina Bharat Hindi Prachar Sabha Act
1.
Short title and commencement
2.
Definitions
3.
Declaration of the Dakshina Bharat Hindi Prachar Sabha as an institution of national importance
4.
Grant of degrees, diplomas and certificates by the Sabha
5.
Accounts and Audit
6.
Prior approval of the Central Government necessary for certain action by the Sabha
7.
Review of work done, etc
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