Cutchi Memons Act, 1938

[Act No. 10 of 1938 dated 8th. April, 1938]

Contents
Sections	Particulars
1	Short title and commencement
2	Cutchi Memons to be governed in certain matters by Muhammadan law
3	Savings
4	[Repeal] - Repealed by the Repealing and Amending Act, 1942
	Foot Notes

An Act to provide that all Cutchi Memons shall be governed in matters of succession and inheritance by the Muhammadan Law.

WHEREAS it is expedient that all Cutchi Memons be governed in matters of succession and inheritance by the Muhammadan Law;

It is hereby enacted as follows:-