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Cutchi Memons Act, 1938 Foot Notes 1. The Act has been applied to the Sonthal Parganas district and the
Chota Nagpur division
subject to certain modifications, by Bihar Government Notification No.
1089/A-15/40-J. R., dated 31st August, 1940 . It has also been
applied to all the partially-excluded areas of the
Province of
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