The Customs Tariff (Amendment) Act, 1982

[Act No. 15 of 1982]

[11th May, 1982.]

Contents
Title	Customs Tariff (Amendment) Act, 1982
Sections	Particulars
1.	Short title
2.	[Amendment of the First Schedule.] Rep. by the Repealing and Amending Act, 1988 (19 of 1988), s. 2 and the First Schedule (w.e.f. 31-3-1988).
3.	Amendment with respect to certain stainless steel articles to have retrospective effect