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The Customs and Central Excise Laws (Repeal) Act, 2004
[Act No. 25 of 2004]
[21st December, 2004.]
Contents
Sections
Particulars
Title
The Customs and Central Excise Laws (Repeal) Act, 2004
1.
Short title.
2.
Repeal of certain enactments.
3.
Savings.
The Schedule
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