Custom Act, 1962
28C.
Price of Goods to Indicate the Amount of Duty Paid Thereon. –
Notwithstanding
anything contained in this Act or any other law for the time being in force,
every person who is liable to pay duty on any goods shall, at the time of
clearance of the goods, prominently indicate in all the documents relating to
assessment, sales invoice, and other like documents, the amount of such duty
which will form part of the price at which such goods are to be sold.