Custom Act, 1962
117.
PENALTIES FOR CONTRAVENTION, ETC., NOT EXPRESSLY MENTIONED.
Any
person who contravenes any provision of this Act or abets any such
contravention or who fails to comply with any provision, of this Act with which
it was his duty to comply, where no express penalty is elsewhere provided for such
contravention or failure, shall be liable to a penalty not exceeding ten
thousand rupees.