The Criminal Law Amendment (Amending) Act, 1966

[Act No. 22 of 1966]

[3rd September, 1966.]

Contents
Title	The Criminal Law Amendment (Amending) Act, 1966
Sections	Particulars
1.	Short title
2.	[Repealed.]
3.	[Repealed.]
4.	Validation and indemnity
5.	Pending cases
6.	Repeal and Saving