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The Criminal Law (Amendment) Act, 2013 No, 13 of 2013

22. Amendment of section 327.

In section 327 of the Code of Criminal Procedure, in sub-section (2), for the words, figures and letter "or section 3760 of the Indian Penal Code", the words, figures and letters "section 3760 or section 376E of the Indian Penal Code" shall be substituted.









  

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