The Criminal Law (Amendment) Act, 2013 No, 13 of 2013
17. Amendment of section 173.
In section 173 of the Code of Criminal
Procedure, in sub-section (2), in sub-clause (h) of clause (I), for the words,
figures and letter "or 3760 of the Indian Penal Code", the words,
figures and letters" 3760 or section 376E of the Indian Penal Code"
shall be substituted.