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The Criminal Law (Amendment) Act, 2013 No, 13 of 2013 10. Amendment of section 509. 10. In section 509 of the Penal Code, for the words "shall be punished with simple imprisonment for a term which may extend to one year, or with fine, or with both", the words "shall be punished with simple imprisonment for a term which may extend to three years, and also with fine" shall be substituted.    |
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