Follow @SCJudgments
Login :
Advocate
|
Client
The Criminal Law (Amendment) Act, 2018
[Act No. 22 of 2018]
[11th August, 2018.]
Contents:
Title
The Criminal Law (Amendment) Act, 2018
Sections:
Particulars:
1.
Short title and commencement
2.
Amendment of section 166A
3.
Amendment of section 228A
4.
Amendment of section 376
5.
Amendment of section 376AB
6.
Amendment of section 376DA and 376DB
7.
Amendment of section 376E
8.
Amendment of section 53A
9.
Amendment of section 146
10.
Amendment of section 26
11.
Amendment of section 154
12.
Amendment of section 161
13.
Amendment of section 164
14.
Amendment of section 173
15.
Amendment of section 197
16.
Amendment of section 309
17.
Amendment of section 327
18.
Insertion of new section 357B
19.
Amendment of section 357C
20.
Amendment of section 374
21.
Insertion of new sections 377
22.
Amendment of section 438
23.
Amendment of section 439
24.
Amendment of section First Schedule
25.
Amendment of section 42 of Act No.32 of 2012
26.
Repeal and savings
Back
Client Area
|
Advocate Area
|
Blogs
|
About Us
|
User Agreement
|
Privacy Policy
|
Advertise
|
Media Coverage
|
Contact Us
|
Site Map
Powered by Neosys Inc
Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement