The Court-Fees (Delhi Amendment) Act, 1967

[Act No. 28 of 1967]

[16th December, 1967.]

Contents
Title	Court-Fees (Delhi Amendment) Act, 1967
Sections	Particulars
1.	Short title and extent
2.	Amendment of Section 4
3.	Amendment of Schedule II
4.	Levy of fees in certain suits, etc., instituted before commencement of this Act
5.	Repeal and saving