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Cost and Works Accountants Act, 1959 FORM K : NOMINATION OF A CANDIDATE FOR ELECTION TO THE COUNCIL OF THE INSTITUTE OF COST AND WORKS ACCOUNTANTS OF INDIA [See regulation 57] THE INSTITUTE OF COST AND WORKS ACCOUNTANTS OF INDIA We, the undersigned Members of the Institute of Cost and Works Accountants of India, being qualified to vote in the election of members to the Council of the Institute by the ..........constituency , do hereby nominate ........... who is a Fellow Member of the Institute belonging to that constituency, as a candidate for the election to be held on the ........... 19. (1) Signature of proposer Enrolment No. Address (2) Signature of seconder Enrolment No. Address I, ............... being a Fellow Member of the Institute belonging to the constituency, agree to stand for the election by the constituency to be held on the ............ 19. I send herewith the fee of Rs. 300 to the Council by Cash/Demand Draft on ............... Signature of candidate Address Dated this ........... day of ..............    |
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