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Cost and Works Accountants Act, 1959

FORM J : EXAMINATION CERTIFICATE

[See Regulation 40 & 51]

THE INSTITUTE OF COST AND WORKS ACCOUNTANTS OF INDIA

This is to certify that .......... of .......... has passed (............. ) the .............. Examination held by the Institute of Cost and Works Accountants of India in the month of .............. 19.

Given under the Common Seal of the Institute of Cost and Works Accountants of India, this ......... day of ......... 19.......

SEAL Secretary









  

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