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Cost and Works Accountants Act, 1959 FORM G : COMPLAINT [See Regulation 12] BEFORE THE COUNCIL OF THE INSTITUTE OF COST AND WORKS ACCOUNTANTS OF INDIA Section 21 Between Petitioner And Respondent Petitioner's address: Respondent's address: Particulars of complaint in paragraphs consecutively numbers: Particulars of evidence, oral and documentary, if any, to substantiate the complaint: Signature Verification I, .................. the petitioner, do hereby declare that what is stated above is true to the best of my information and belief. Verified today the ........ day of ........... 19........ at Signature    |
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