Cost and Works Accountants Act, 1959
FORM F : RENEWAL OF CERTIFICATE OF PRACTICE
[See Regulation 10]
THE INSTITUTE OF COST AND WORKS ACCOUNTANTS OF INDIA
(Emblem)
This is to certify that the validity of the Certificate of
Practice No. .................. dated ................... issued in favor of
............. of ................. an Associate/ a Fellow of the Institute has
been extended upto and inclusive of 30th June 19............
Place: By the Authority of the Council
Date: Secretary