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Cost and Works Accountants Act, 1959 FORM E : CERTIFICATE OF PRACTICE [See Regulation 10] No. ......... THE INSTITUTE OF COST AND WORKS ACCOUNTANTS OF INDIA (Emblem) This is to certify that ...............of ............... an Associate / a Fellow Member of the Institute, is entitled to practice as a Cost Accountant in India. The certificate is valid from the........................ day of ............. 19........ to the 30th June 19......... inclusive and thereafter subject to the renewal in the prescribed form. Given under the Common Seal of the Institute of Cost and Works Accountants of India, this .......... day of ........... 19........ Seal President Secretary    |
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