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Cost and Works Accountants Act, 1959 FORM B : APPLICATION FOR ADMISSION AS ASSOCIATE /FELLOW OF THE INSTITUTE OF COST AND WORKS ACCOUNTANTS OF INDIA THE INSTITUTE OF COST AND WORKS ACCOUNTANTS OF INDIA [See Regulation 6] To The Secretary to the Council of The Institute of Cost and Works Accountants of India, 12, Sudder Street, Calcutta-16. Sir, I beg to apply for admission as an Associate/Fellow of the Institute of Cost and Works Accountants of India. I hereby declare that I am not subject to any of the disabilities stated in section 8 of the Cost and Works Accountants Act, 1959. The required particulars are furnished below: 1. Name in full ............................... (Block letters) 2. Name in short with surname at the end ................... 3. Father's name .............................. 4. Date of birth 13 .................. 5. Nationality ...................... 6. 14Details of Qualifications 15 (a) Educational ................ (b) Professional .............. 7. Period of residence in India ....................... 8. If not an Indian citizen, please state whether Certificate of Indian domicile has been obtained ..... ............................ 9. Permanent residential address ............................... 10. Present residential address ................................... 11. Occupational/Professional address ............................. 12. Number and date of admission as Associate (if applicable) .................. 13. (a) The year and month in which the applicant passed the Final Examination held under the Cost and Works Accountants Regulations, 1959, and ............ (b) Roll No. at that Examination ....................... (c) Student Registration Number ..................... OR (a) The year and month in which the applicant passed the Final Examination held by the Institute of Cost and Works Accountants, Calcutta, (the dissolved company) and ................ (b) Roll No. at that examination ....................... (c) Student Registration Number ...................... OR (a) The year and month in which the applicant passed such Examination as is recognized as equivalent to the Final Examination held under the Cost and Works Accountants Regulations, 1959, along with the particulars of the Examination and ................... (b) Roll No., if any, at that Examination ...................... 14. Details of practical training, if any, taken by the applicant. 15. Nature and place or places of business in India. (See Regulation 110).................. 16. Whether the applicant is in charge of the place mentioned at 15? If not, the name(s) and membership number(s) of the member(s) of the Institute who is (are) in charge of that (those) place(s) and his (their) address(es). ............................................... (Applicants not in practice within the meaning of section 2(2) of the Cost and Works Accountants Act, 1959 need not give these particulars.) 17. Period for which the applicant has been continuously is practice as a Cost Accountant. 18. If the applicant is a paid assistant to a Cost Accountant in practice or in a firm of such Cost Accountants, name of the Cost Accountant or the firm and from which date. 19. If the applicant holds a salaried employment other than that covered by 18 above, full particulars thereof: (i) Name and address of present employers ......................................................... (ii) Paid-up and working capital ........................................................................ (iii) Particulars of factories and their address ........................................................ ...................................................................................................................... ...................................................................................................................... (v) Nature of business ................................... (v) Sales turnover ......................................... (vii) Total number of employees .................................... (vii) Number of employees engaged ............................. (a) in factory ............................ (b) in costing work ................... (viii) Period of service with dates ...................................... (ix) Official designation of present employment .................................. (x) Date appointed to present Post ` ....................... (xi) Whether in complete charge and authority of the whole costing work .......................... .................................................. (xii) Relative position to that of the Chief Superior Officer ..................................... (xii) Whether in head office or in factory. (Please give details) ............................... 20. Details of positions held with present employers and brief particulars of duties in respect of each position. (This statement should be attested officially by the applicant's employers/superiors initialled by one other person, preferably a member of the Institute, by way of verification. If the applicant so desires, this statement may be given on a separate sheet of paper.)
21. (a) Particulars of items, if any, of Cost and Management Accounting work done outside the costing department, e.g. pay-roll accounting, stock verification, etc. and the applicant's role in connection therewith ...................................................................................................................... (b) Functional responsibility of cost department in regard to (a) above. ...................................................................................................................... 22. Particulars of applicant's previous employers (insofar as relevant to applicant's claim to have had at least three years' (in case of Fellowship-five years') practical experience of Cost and Management Accountancy). (Particulars in respect of each organization in which the applicant served should be furnished duly attested by the employers concerned under their official seal and initialled by one other person, preferably a member of the Institute. If the candidate so desires, this statement may be given on separate sheets of papers.) (i) Name and address of the organization ........................................................... (ii) Paid up and working capital ............................. (iii)Particulars of factories and their address ........................................................ (iv) Nature of business .................................................................................... ..................................................................................................................... (v) Sales turnover ........................... (vi) Total number of employees ......................................... (vii) Number of employees engaged .................................. (a) in factory ............................. (b) in costing work ................... (viii) Period of service with dates ................................................ (ix) Whether in head office or in factory. (Please give details) ...................................................................................................................... 23. Details of positions held with past employers and brief particulars of duties in respect of each position. (This statement should be attested officially by the applicant's employers/superiors and initialled by one other person, preferably a member of the Institute, by way of verification. If the applicant so desires, this statement may be given on separate sheets of papers)
24. An applicant for advancement to Fellowship is required to give the following further details, in respect of each portion held by him during the last five years, duly attested by his present/past employers concerned under their official seal: (a) Brief note on Cost/Management Accounting system in vogue. (b) Whether the post is the highest in Costing and if not, the relative position to the highest post .................................................. (c) An Organization Chart, showing the relative position of the applicant in management hierarchy (both administratively and functionally), with special reference to the Cost and Management Accounts Department, in respect of each position held during the last five years 25. Whether the applicant intends to practice as a Cost Accountant under the cost and Works Accountants Act, 1959? ............... 26 Whether the applicant intends to continue the engagement at 18 or 19 above in addition to practice? .............. 27. Whether the applicant is engaged in any other business or occupation not covered by 18 or 19 above? If so, full particulars thereof .............................(Applicants not in practice within the meaning of section 2(2) of the Cost and Works Accountants Act, 1959 need not give these particulars.) 28. Whether the applicant was at any time debarred from practicing as an accountant? If so, the reason and period of suspension. II. I give below the names and addresses of three persons to whom reference may be made. (Two of the referees should be persons having personal knowledge of the applicant's training and experience and one should preferably be a member of the Institute).
1..................................................................................................................... 2..................................................................................................................... 3..................................................................................................................... III. I hereby undertake that if admitted as an Associate/Fellow of the Institute I will be bound by the provisions of the Cost and Works Accountants Act, 1959, and the Regulations framed thereunder or that may hereafter from time to time be made pursuant to the said Act. IV (i) I also send herewith a sum of Rs. ................. being my entrance fee of Rs................. and annual membership fee of Rs. ................ for the year ................. 16 [(ii) A sum of Rs. 100 is also forwarded for the annual Certificate of Practice for the period ending 30th June .............. Place : Yours faithfully. Date: Signature |
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