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Cost and Works Accountants Act, 1959 9. Certificate of Membership (1) If the application is accepted by the Council, the applicant's name shall be entered in the Register and a Certificate of Membership in Form 'C' shall be issued to him. (2) In the event of the name of a member being removed from the Register under section 20, the Certificate of Membership then held by him shall be forthwith returned to the Secretary.    |
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