Cost and Works Accountants Act, 1959
86. Examination Committee
(1) The Examination Committee shall exercise all the functions
of the Council in regard to holdings of the examinations, admissions thereto,
appointment and selection of examiners, and declaration of results and other
connected matters. It shall also have full powers to fix the remunerations of
the examiners, assistant examiners, superintendent of examinations and others,
and deal with other matters arising out of the holding of examinations.
(2) The Examination Committee shall be responsible for the
maintenance of proper standard of conduct at the examinations.