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Cost and Works Accountants Act, 1959 79. Passing of resolution by circulation (1) The President may, in emergent cases, circulate papers among the members of the Council for decision of any question: PROVIDED that, where four members of the Council require that any question should be decided at a meeting, the President shall withdraw the papers from circulation and have the question decided at a meeting of the Council. (2) Where the papers relating to any question are circulated among the members, a period of ordinarily not less than ten days, commencing from the date of circulation of the papers shall elapse before any decision is arrived at on the question. (3) Every resolution passed by circulation of papers shall be communicated to all the members of the Council.    |
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