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Cost and Works Accountants Act, 1959 6. Application for membership (1) Every person who desires to have his name entered in the register, and any associate who desires to be admitted as a fellow, shall submit an application, together with documentary evidence about his eligibility for membership and the fees prescribed in these Regulations to the Secretary in Form 'B'. (2) The applicant shall furnish such further information bearing on his application as the council may at any time require from him.    |
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