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Cost and Works Accountants Act, 1959 28A. Coaching Administration and Training (1) The Council may arrange for imparting training to Registered Students and for this purpose established and operate a Coaching Administration, makes rules, in connection therewith and charge such fees as may be specified. (2) The Coaching Administration shall at all times function subject to the control, supervision and direction of the Training and Educational Facilities Committee. (3) All Registered Students shall be required to undergo such training as may be prescribed before they are admitted to any of the examinations referred to in Chapter V: PROVIDED , however, that person registered as students prior to lst January, 1965 shall be exempted from this requirement.    |
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