Cost and Works Accountants Act, 1959
20A. Admission to the Foundation Course Examination
Every person applying for admission to the Foundation Course
Examination shall be required to apply in the form prescribed by the Council
for the purpose and produce evidence to the satisfaction of the Council that he
has-
(a) Completed seventeen years of age on the date of his
application; and
(b) Passed the Senior Secondary School Examination under the 10
+ 2 scheme of a recognized Board or an Examination recognized by Central
Government as equivalent thereto or has passed the National Diploma in Commerce
Examination held by the All India Council of Technical Education or any State
Board of Technical Education under the authority of the said All India Council,
or the Diploma in Rural Service Examination conducted by the National Council
of Rural Higher Education.