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Cost and Works Accountants Act, 1959

104. Publication of list of members

In publishing the list of members under sub-section (3) of section 19, the Council may indicate in such manner as it thinks fit the associates and fellows who are in practice and those who are not in practice. A copy of the list shall be sent free of charge to all members who make a request for it to the Secretary, all Registrars of Companies, all Regional Directors under the Department of Company Law Administration, the Ministry of Commerce and Industry, and such other bodies as the Council may specify. Copies of the list shall also be made available to all other persons at such reasonable price as the Council may fix.









  

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