Cost and Works Accountants Act, 1959
23. Constitution and functions of Regional
Councils
(1) For the purpose of advising and assisting on
matters concerning its functions, the Council may constitute such Regional
Councils as and when it deems fit for one or more of the regional
constituencies that may be specified by the Central Government under clause (a)
of sub-section (2) of section 9.
(2) The Regional Councils shall be constituted
in such manner and exercise such functions as may be prescribed.