Copyright Act, 1957
66. Disposal of infringing copies or plates
for purpose of making infringing copies –
The court trying and offence under this Act
may, whether the alleged offender is convicted or not, order that all copies of
the work or all plates in the possession of the alleged offender, which appear
to it to be infringing copies, or plates for the purpose of making infringing
copies, be delivered up to the owner of the copyright.